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[Cites 0, Cited by 0] [Section 51(14)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(14)(e) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(e)indicate every deviation in actual expenses and income from the estimated expenses and income, in the approved budget;