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Chattisgarh High Court

Naresh Swamy vs State Of Chhattisgarh on 6 May, 2016

                                              1

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                               W.P. (Cr.) No. 50 of 2016

                Naresh Swamy Versus State of Chhatisgarh & others.

                           W.P. (Cr.) Nos. 51/2016 & 74/2016




06/05/2016

List all these matters for consideration in week commencing 4 th July, 2016 along with Contempt Case (C) No.202 of 2016.

Till then, interim relief granted earlier to continue.

Sd/-

(Sanjay K. Agrawal) Judge D/-