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State of Madhya Pradesh - Section

Section 31 in The M.P. Homoeopathy Council (General) Rules, 1976

31.

The first meeting of the Council shall be presided over by the outgoing President for the purpose of election of the new President only :Provided that in the absence of the outgoing President or when he himself seeks re-election as President, the members present at the meeting shall, by majority of votes, elect a President to preside over the meeting for the purpose of election of the new President.