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National Green Tribunal

S.P. Muthuraman vs The Union Of India Rep. By The Secretary on 16 November, 2015

                  BEFORE THE NATIONAL GREEN TRIBUNAL
                       SOUTHERN ZONE, CHENNAI

                         Application No. 191 of 2015 (SZ)

Applicant(s)                                                            Respondent(s)

Shri S. P. Muthuraman The Union of India, Rep. by its Sankarnagar Post Vs. Secretary Thirunelveli District to Government , MoEF & CC, New Delhi and 7 others.

Legal Practitioners for Applicant(s) Legal practitioners for respondent(s) Mr. S. Muthu Vairam Mr. M.R. Gokul Krishnan for R-1 Shri. D.S. Ekambaram for R-2 M.K. Subramanian for R-3 & R-6 Smt. Yasmeen Ali for R-4 & R-5 Shri. Abdul Saleem, S. Saravanan & Vidyalakshmi for R-7 Note of the Registry Orders of the Tribunal Order No. Date: 16th November, 2015 Heard the counsel for the applicant. The averments are looked into along with the materials available. The Tribunal is satisfied that there exists a substantial question connected to and concerned with environment and ecology to be decided by the Tribunal. Hence, the application is admitted.

Mr. M.R. Gokul Krishnan, the counsel enters appearance waiving notice for the 1st respondent and undertakes to file reply. Shri. Ekambaram, the counsel enters appearance waiving notice for the 2nd respondent.and undertakes to file reply. M.K. Subramanian, the counsel undertakes to file memo of appearance and file reply for the respondents 3 and 6. Smt. Yasmeen Ali, the counsel undertakes to file memo of appearance and reply for the respondents 4 and 5. Smt. Vidyalakshmi, the counsel undertakes to file memo of appearance and reply for the 7th respondent. Notice is ordered to the 8th respondent. For filing memo of appearance and reply of the respondents 1 to 7 and for appearance by the 8th respondent, the matter is posted to 16.12.2015.

   P.S. Rao                Justice M. Chockalingam
(Expert Member)                (Judicial Member)