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[Cites 0, Cited by 0] [Section 285(1)] [Section 285] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 285(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)by public notice, give such directions to be observed by the public or by any class or section of the public as he thinks necessary to prevent the outbreak or spread of the disease ;