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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in The Mental Healthcare Act, 2017

(j)"least restrictive alternative" or "least restrictive environment" or "less restrictive option" means offering an option for treatment or a setting for treatment which-
(i)meets the person's treatment needs; and
(ii)imposes the least restriction on the person's rights;