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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(ii) in Andhra Pradesh Para Medical Board Act, 2006

(ii)any other matter which is to be or may be provided under this Act and in respect of which is not provided under this Act and in respect of which no rules have been made.