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Union of India - Section

Section 139 in The Petroleum Rules, 2002

139. Storage of petroleum Class C in non-bulk

.-Petroleum Class C which is not in bulk shall, if the quantity at any one time exceeds 2,500 litres be stored in a storage shed of which either-
(a)the doorways and openings shall be built up to a height of 30 centimetres above the floor, or
(b)the floor shall be sunk to a depth of 30 centimetres.