Patna High Court - Orders
Laxmi Narayan Singh vs Baba Saheb B.R.A.Bihar Uni&Ors on 15 October, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court MJC No.2880 of 2007 (22) dt.15-10-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2880 of 2007
In
Civil Writ Jurisdiction Case No. 10741 of 1998
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Laxmi Narayan Singh, Retd. Head Assistant of Raj Narayan College,
Hajipur, District Vaishali, Son of Late Jamuna Prasad Singh, Resident of
village/Mohalla Chauhatta (Naka No.2), Hajipur, District Vaishali
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Baba Saheb Bhim Rao Ambedkar Bihar University, Muzaffarpur,
through its Registrar
3. Mr. Sudhir Kumar, the Vice-Chancellor, B.R.A. Bihar University,
Muzaffarpur
4. Mr. A.K. Srivastava, the Registrar, B.R.A. Bihar University,
Muzaffarpur
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Mukesh Kumar Singh, Advocate
For the Opposite Party/s : Mr. A.B.Sinha, Advocate
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
22 15-10-2012Show cause filed on behalf of the B.R.A. Bihar University submitting therein that the order of this Court has been complied be kept on the record.
It is agreed by the Petitioner.
In view of such, the application is dismissed as having become infructuous.
The personal appearance of the Registrar and the Vice Chancellor is hereby dispensed with but with a direction that they should comply with this Court's order in other cases as well when it is brought to their notice.
(Anjana Prakash, J) Narendra/-