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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(h) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(h)'Head of Department' means the authority specified in Schedule-I to the Delegation of Financial Powers Rules, 1978 and includes such other authority or person as the State Government may, by order, specify as the Head of a Department;