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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(13) in Rajasthan Public Procurement Rules, 2012

(13)What to accompany the summons to respondents:- Along with the copy of the summons to the respondents, the following documents shall be sent to the respondents:-
(a)copy of memorandum of appeal;
(b)copy of the order appealed against which shall be supplied by the appellant.