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Allahabad High Court

H.C.(P) A.P. Ram Kumar Shukla & Another vs State Of U.P. & Another on 28 November, 2011

Author: V.K. Shukla

Bench: V.K. Shukla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 68104 of 2011
 

 
Petitioner :- H.C.(P) A.P. Ram Kumar Shukla & Another
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.
 

Put up day after tomorrow as fresh case before another Bench, after taking nomination from Hon'ble the Chief Justice.

Order Date :- 28.11.2011 SRY