Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29A] [Entire Act] State of Rajasthan - Subsection Section 29A(b) in Rajasthan High Court Staff Service Rules, 2002 (b)where a case against him in respect of any criminal offence is under investigation or trial.