95. Power of Panchyat Samiti to transfer roads or properties to the State Govt. or Zilla Parishad or Gram Panchayat.
- A Panchayayt Samiti may transfer to the State Government or to the Zilla Parishad or to a Gram Panchayat, any road or part of a road or any other property, which is under its control or management , or which is vested in it, on such terms and conditions as may be agreed upon.
