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State of Andhra Pradesh - Section

Section 3 in Andhra Pradesh Single Window Co-Operative Credit Structure At State Level Act, 1994

3. Amendment of Act 7 of 1964

:- (1) Throughout the Andhra Pradesh Co-operative Societies Act, 1964 (hereinafter referred to as the principal Act), for the words "Central Agricultural Development Bank" wherever they occur, the words "The Andhra Pradesh State Co-operative Bank Limited" shall be substituted.
(2)In Section 84 of the Principal Act, Clause (b) shall be omitted.