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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(4) in The Punjab Security of Land Tenures Rules, 1953

(4)[ Khalis Chahi Nehri land in Ludhiana and Samrala Tahsil shall be evaluated at seventeen and fifteen annas, respectively.] [Added by Punjab Government notification No. 5688-ARI(II)-59/4244, dated the 29th October, 1959.]Valuation Statement for Ferozepur District(Figures represent value in annas per acre)
Tehsil Class of Land
Chahi Chahi Nehri Zila Nehri Zila Nehri Illahiwah Nehri Sirhind
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
1 2 3 4 5 6 7 8 9 10 11
Ferozepur All tahsil 15 All tahsil 15 All tahsil 12 .. .. Rohi 17
Fazilka All tahsil 12 All tahsil 12 All tahsil 12 .. .. RohiUttar 1616
Mamdot Jagir All tahsil 15 All tahsil 15 All tahsil 12 .. .. .. 12
Zira All tahsil 15 All tahsil 15 All tahsil 12 .. .. .. ..
Moga All tahsil 16 All tahsil 15 All tahsil 12 All tahsil 12 All tahsil 17
Muktsar All tahsil 14 All tahsil 14 All tahsil 12 .. .. All tahsil 16
Nehri Zila Jhalari Chahi Nehri Sirhind Sailab Barani
Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation Area or assessment circle Valuation
12 13 14 15 16 17 18 19
  .. .. .. All tahsil 18 BetRohi 89
All tahsil 12 .. .. All tahsil 7 All tahsil exceptRohiRohi 67..
  12 .. .. All tahsil 7 All tahsil exceptRohiRohi 7..
  .. .. .. All tahsil 8 BetRohi 810
All tahsil 12 All tahsil 16½ .. .. All tahsil exceptMaharajaMaharaja 108
  .. .. .. All tahsil 7 All tahsil exceptUttar Kot KapuraUttar Kot Kapur 7
Note. - (1) In Fazilka Tahsil Nehri Shahi, i.e., Jhalari Sirhind should be evaluated at annas 16.