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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(26) in Mizoram Cooperative Societies Act, 2006

(26)"Delegate" means a member nominated or authorized by a to represent its interests at the time of promotion of a federal or central secondary co-operative and/or to take part at meetings of such federal or central or secondary co-operative to which the co-operative is affiliated;