Section 16(1)(e) in The Milk and Milk Product Order, 1992

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Union of India - Subsection

Section 16(1)(e) in The Milk and Milk Product Order, 1992

(e)save as otherwise permitted under Paragraph 11,-

(i)collects, procures or produces any item of milk or milk product beyond the limit specified in the registration certificate issued to him in relation to that item;

(ii)collects milk from any area outside the milkshed specified in the registration certificate; and

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Union of India - Subsection

Section 16(1)(e) in The Milk and Milk Product Order, 1992