Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 321(1)] [Section 321] [Entire Act] State of Uttar Pradesh - Subsection Section 321(1)(g) in Uttar Pradesh Municipal Corporation Act, 1959 (g)that the site for the work forms a part of the areas, layout plan of which has not been sanctioned as provided in Section 287;