Bombay High Court
Divisha Developers Llp And Anr vs State Of Maharashtra Through Its Urban ... on 28 March, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2038 OF 2016
M/s. Neumec Infrastructure Llp And Anr ....Petitioner
V/S
State Of Maharshtra And 2 Ors ....Respondent
WITH WRIT PETITION NO. 404 OF 2017 Kdi Holdings Private Limited And Anr ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 596 OF 2013 Eversmile Construction Co.pvt. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 550 OF 2017 Mig (bandra) Realtors And Builders Pvt Ltd And ....Petitioner Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1068 OF 2016 Dadbhawala Co-operative Housing Society Ltd.
Page 1/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 :::And Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 909 OF 2016 Chembur Shiv Smruti Cooperative Housing ....Petitioner Society Ltd. And Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2387 OF 2016 Kher Nagar Ganesh Krupa Cooperative Housing ....Petitioner Society Ltd And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 704 OF 2016 The Mig Co-operative Housing Society (bandra ....Petitioner East) Ground Iv Ltd And Anr V/S The State Ofmaharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 206 OF 2015 Samata Nagar Co-operative Housing Socities ....Petitioner Union Ltd. And 2 Others V/S The Municipal Corporation Of Greater Mumbai ....Petitioner Page 2/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: And 3 Others WITH WRIT PETITION NO. 2539 OF 2018 Versova Andheri Matruchhaya Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1338 OF 2017 Majaswadi Sarvodaya Nagar Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 605 OF 2017 Majaswadi Sarvodaya Nagar Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2247 OF 2016 Sahakar Nagar Udaya Bhuvan Cooperative ....Petitioner Housing Society Ltd. And Anr V/S State Of Maharashtra And 3 Ors. ....Respondent WITH ....Respondent Page 3/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: WRIT PETITION NO. 1899 OF 2016 The Model Mig Co-operative Housing Society ....Petitioner Limited And Anr V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION LODGING NO. 1920 OF 2016 Bharat Vaishali Co-operative Housing Society ....Petitioner Ltd. And Anr.
V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1816 OF 2016 Rustomjee Relaty Private Limited And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 455 OF 2017 The Model Mig Co-operative Housing Society ....Petitioner Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2604 OF 2016 Page 4/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: New D.n. Nagar Co-operative Housing Society ....Petitioner Union Ltd And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2000 OF 2016 Dinesh Abhechand Gandhi And 3 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1996 OF 2016 Vishal Pant Nagar Co-operative Housing Society ....Petitioner Ltd. And Another V/S State Of Maharashtra Through Urban ....Respondent Development Dept And 2 Others WITH WRIT PETITION NO. 1997 OF 2016 Dattashram Cooperative Hsg. Soc. Ltd. And 2 ....Petitioner Ors.
V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1492 OF 2016 Central Mumbai Developers Welfare Association ....Petitioner And Another V/S Page 5/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2774 OF 2016 The Garib Co-operative Housing Society ....Petitioner Limited And Anr V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1161 OF 2017 Kalpataru Enterprises And Anr ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 1679 OF 2017 The Middle Income Group Co Operative ....Petitioner Housing Society Group V Limited And Anr V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 1816 OF 2016 Rustomjee Relaty Private Limited And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 216 OF 2019 Page 6/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: Rajendra Nagar Siddhivinayak Co-operative ....Petitioner Housing Society Limited And Anr V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 2826 OF 2016 Sunder Nagar Cooperative Housing Societies ....Petitioner Union Ltd. And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2615 OF 2017 Vinod Mohanlal Jain ....Petitioner V/S The State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 822 OF 2017 New Monalisa Chsl And 3 Ors. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1000 OF 2016 Mahavir Enterprises ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH Page 7/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: WRIT PETITION NO. 1226 OF 2016 Nayan Builders ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1314 OF 2016 Jayamata Co-operative Housing Society Ltd And ....Petitioner Anr V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1937 OF 2016 S D Corporation Pvt Ltd ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2327 OF 2016 Swarganga Cooperative Housing Society Ltd ....Petitioner And Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2818 OF 2016 Chembur Brindavan Coopertive Housing Society ....Petitioner Ltd And Anr V/S Page 8/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 920 OF 2017 Juhu Shantivan Co-operative Housing Society ....Petitioner Ltd. And Another V/S The State Of Maharashtra Through The Urban ....Respondent Development Department And 2 Others WITH WRIT PETITION LODGING NO. 3015 OF 2018 Mig (bandra) Realtors And Builders Pvt. Ltd. ....Petitioner And Another V/S The State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2903 OF 2018 Vibrant Homes Llp ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 2716 OF 2017 Richa Realtors Pvt. Ltd. And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent WITH Page 9/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: WRIT PETITION NO. 2363 OF 2017 Richa Realtors Pvt. Ltd. And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent WITH WRIT PETITION NO. 2536 OF 2017 Divisha Developers Llp And Anr ....Petitioner V/S State Of Maharashtra Through Its Urban ....Respondent Development Dept. And 3 Ors WITH WRIT PETITION NO. 989 OF 2018 Urbania Realty Llp ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1393 OF 2018 Suresh Madhava Hedge And Anr ....Petitioner V/S Union Of India And Anr ....Respondent WITH WRIT PETITION NO. 1705 OF 2018 Radius And Deserve Builders Llp (formerly ....Petitioner Known As Wadhwa And Deserve Builders Llp) V/S State Of Maharashtra And 2 Ors. ....Respondent Page 10/11 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 05:25:13 ::: WITH WRIT PETITION NO. 2985 OF 2018 Rohan Developer Pvt. Ltd. And Another ....Petitioner V/S State Of Maharashtra And 3 Others ....Respondent WITH WRIT PETITION NO. 597 OF 2018 Vaidehi Akash Realtors Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 3381 OF 2018 Epitome Residency Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 28th March, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 11/04/2019.
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