Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(m) in The Delhi Common Effluent Treatment Plants Rules, 2001 (m)words and expressions used but not defined in these rules and defined in the Act shall have the meanings respectively assigned to them in the Act.
