Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Dr Dinesh Rudrappa vs Sri B N Betkerur on 18 February, 2011

Bench: V.G.Sabhahit, B.Manohar

 

A 1 A
IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATES THIS THE 18W DAY OF FEBRUARY, 2011

PRESENT
THE HCBKYBLE E'~"1R.3USTICE VSQSABHAHIT

AND

THE HOf\£'BLE I'~'lR.}USTICE B.MANoHAR___": '- "= 

MISC.W.11G5 & 1106 OF 2011 
WRIT APPEAL NO,41S4/2O'09.{§_4),..' A "

BETWEEN:

DR {MESH RUDRAPFA

SXO DR. ms RUDRAPPA

AGES ABOUT 45 yams  5  .
£3'RC}'z'~"€SSSOR 3:. H;O,D, 9EPA'm*rv:Er~mf  ;

0F {>RTH:vC3£>c5z¥i'a'z.éivs5, 3"§:'é$V§$,:'t;«§§_NTm.  V
CO%_LEGE':_& Hc>3PI"m;;;,,__ *  "   ' -
MYSORE4-57'G.G15.V     APPELLANT

;-s'1 n 3' -1»-21 n; at in an-T--\k

33" DR,D§.I"\§ES'Fi= R'L;.%fi_1a§~7P;{\, %3"ARI Y"§l'€"!7ERSO!\J LABSEIV ;;

rm

    ..... 

V = $9: ,5 N EE'¥?<_ERL}R " V T_E;<<T£~"C'-:'...;j:"1»*..riE*v[.<f.3E.£R.EmRY, ~_ "3._{:,,s'.«!if;'v,z;_;~;;a}..7:L>YA PEETA; A ,_RAMA_NiJ3fix'ROAD{ %'v1YSORE--~S-4. $9; §%é';;;«<, P'R!?:SAI'€Nx'~X Kzjwxa _§NQE;;§£R':f' amcgm, ' 5&2-€3.13, JEEVAN E£JlEi..B§E'~$6§ E<é_§Fv'!fl§Rfis MRS WXRK EAST, Bf5\NGii'kLC}RE~G1. 3, DR. B. NANDLAL PRINCIPAL, 3.8.5 DENTAL COLLEGE 84 HOSFITIRL $HI\fARATRISHWi7>xRA NAGAR, ?'~"!YSORE~15.

4" DR. B. SURESH \/ECE CHANCELLOR J.S.S UNIVERSITY JSS MEQICAL ZNSTITUTIONS CAMPUS SHIVARATRISHWARA NAGAR, S-

MYSORE--1S, RE.S--Pv.Q"N;3E-?;I"'rS M1sc:.w¥;.1a5/201: IS FILED UN£"3E'R"SECTIQ_N _SV.OF LEMITATION ACT PRAYING TO CONSONE T§-§.E_a:EL,Ay' Q§~'--.89uDAYS,. IN PREFERRINC3 THE RECALLING ARPL:.CATIQN-,__ FDR "T'i**%_;E"= REASONS STATED THEREIN. V _ ._ , 4 M§SC.W.1106/2011 IS F:;E£>1.;m.{:>ER §ECT"IQN'I_1§~1. CPC PRAYING To RECALL THE ORDER S';:\..f1'E:> 3a.0*9..2'c;>;L"0_, f-ZOR Ti-EE REASONS STATED THEREI§'~j..

THESE--Mi:§.:--A;».y§;w3_."'A:é;vE__ €i€§MING mu FOR HEARENG ow IA THIS it:/.w.,'j.VS':x_.t§3S;~~;,g\V.%..TIT, 35' SELIVERED me FOLLOWING: - ..

was calieci out and passed over, ceunsei for the appeiiam; was NV_not""'g3re__'Sé-UTE, Caiied Gut again: Appeitant is ""'"v."'*--§'t;..Se_:"1t.'*~*i\I0 repregentation is made. Hence, Mis<:..W.11G5 and 1106 of 2011 are dismésged for nenwmosecutéon. *bgn/...