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Supreme Court - Daily Orders

Basireddy Vijyamma vs Bukkapatnam Khalandar Basha on 7 September, 2020

Bench: Sanjay Kishan Kaul, Aniruddha Bose, Krishna Murari

     ITEM NO.9                    Court 6 (Video Conferencing)             SECTION XII-A

                                  S U P R E M E C O U R T O F I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   10228/2020

     (Arising out of impugned final judgment and order dated 01-05-2020
     in AS No. 746/2013 passed by the High Court Of Andhra Pradesh At
     Amravati)

     BASIREDDY VIJYAMMA                                                   Petitioner(s)

     VERSUS

     BUKKAPATNAM KHALANDAR BASHA & ORS.                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.83916/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 07-09-2020 This petition was called on for hearing today.

     CORAM :
                                  HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                                  HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                                  HON'BLE MR. JUSTICE KRISHNA MURARI

     For Petitioner(s)                 Mr. K.Parameshwar, AOR

     For Respondent(s)                 Mr.   Shaik Mohd.Haneef,Adv.
                                       Mr.   Iqbal Oosman,Adv.
                                       Mr.   Ravi Chandra Mohan K.,Adv.
                                       Mr.   Irshad Ahmad, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We are not inclined to interfere with the impugned order. The special leave petition is accordingly dismissed.

Pending application shall also stand disposed of.

                          (ASHA SUNDRIYAL)                        (ANITA RANI AHUJA)
Signature Not Verified
                             AR-CUM-PS                            ASSISTANT REGISTRAR
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.09.07
18:02:43 IST
Reason: