Supreme Court - Daily Orders
Basireddy Vijyamma vs Bukkapatnam Khalandar Basha on 7 September, 2020
Bench: Sanjay Kishan Kaul, Aniruddha Bose, Krishna Murari
ITEM NO.9 Court 6 (Video Conferencing) SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10228/2020
(Arising out of impugned final judgment and order dated 01-05-2020
in AS No. 746/2013 passed by the High Court Of Andhra Pradesh At
Amravati)
BASIREDDY VIJYAMMA Petitioner(s)
VERSUS
BUKKAPATNAM KHALANDAR BASHA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.83916/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 07-09-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. K.Parameshwar, AOR
For Respondent(s) Mr. Shaik Mohd.Haneef,Adv.
Mr. Iqbal Oosman,Adv.
Mr. Ravi Chandra Mohan K.,Adv.
Mr. Irshad Ahmad, AOR
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order. The special leave petition is accordingly dismissed.
Pending application shall also stand disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA) Signature Not Verified AR-CUM-PS ASSISTANT REGISTRAR Digitally signed by ASHA SUNDRIYAL Date: 2020.09.07 18:02:43 IST Reason: