Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(2) in The Maharashtra Cinemas (Regulation) Act, 1953 (2)[ It extends to the whole of, the State of Maharashtra] [Sub-section (2) was substituted for the original by Maharashtra 12 of 1960, Section 4(i).].
