Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 266B in The Companies Act, 1956 266B. Allotment of Director Identification Number .- The Central Government shall, within one month from the receipt of the application under section 266-A, allot a Director Identification Number to an applicant, in such manner as may be prescribed.
