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[Cites 0, Cited by 0] [Section 742(6)] [Section 742] [Entire Act]

Bengal Presidency - Subsection

Section 742(6)(ii) in Police Regulations, Bengal , 1943

(ii)The Board will interview each of the candidates selected as in clause (a)(i) above for a personality test. Each candidate will be asked questions of general interest. The object of this test will be to assess the candidate's personal qualities i.e., alertness of mind, power of clear and logical exposition, intellectual and moral integrity, leadership and range of interests. The maximum marks for personality test will be 200. The marks obtained by each candidate in this test will be added to the marks obtained by him in the written examination to determine the total marks obtained by the candidate in the Recruitment Examination.