Bombay High Court
Chinmay Enterprises vs Mumbai Port Trust(Mbpt) And Ors on 24 November, 2020
Bench: A. A. Sayed, S. P. Tavade
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22.WPL.3446.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 3446 OF 2020
Chinmay Enterprises ....Petitioner
vs.
Mumbai Port Trust (MbPT) & Ors. ...Respondents
Mr. P. M. Havnur for the Petitioner. Mr. Ayush Agarwal i/b The Law Point for the respondent (Mumbai Port Trust and Officers) Mr. Nilesh Ukey for the Respondent No. 5 CORAM : A. A. SAYED & S. P. TAVADE, JJ DATED : 24th NOVEMBER, 2020 (Through VC) P.C.:
At the request of learned Counsel for the Respondent No. 5, stand over to 1st December, 2020.
(S. P. TAVADE, J.) (A. A. SAYED, J.) AKN 1/1 ::: Uploaded on - 24/11/2020 ::: Downloaded on - 25/11/2020 05:06:07 :::