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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(2)No person or organisation shall publish or distribute or cause to be published or distributed any advertisement in any manner regarding facilites of pre- natal determination of sex available at any Genetic Counselling Centre, Genetic Laboratory, Genetic Clinic or any other place.