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[Section 76]
[Entire Act]
State of Maharashtra - Subsection
Section 76(2) in Maharashtra Public Universities Act, 2016
| (a) the Chief Minister | Chairperson ; |
| (b) the Minister for Higher and TechnicalEducation | Vice-Chairperson ; |
| (c) the Minister for Finance | Member ; |
| (d) the Minister for Medical Education | Member ; |
| (e) the Minister for Industries | Member ; |
| (f) the Minister for Skill Development andEntrepreneurship | Member ; |
| (g) the Minister of State for Higher andTechnical Education | Member ; |
| (h) the Leaders of Opposition in the StateLegislative Council and Assembly | Members; |
| (i) three members of the Maharashtra LegislativeAssembly, nominated by the Speaker of the Maharashtra LegislativeAssembly | Members |
| (j) two members of the Maharashtra LegislativeCouncil, nominated by the Chairman of the Maharashtra LegislativeCouncil | Members; |
| (k) two eminent industrialists to be nominatedby Chancellor | Members ; |
| (l) one eminent professional from the domain offinance or commerce or education or law and judiciary, havingexperience of creation of education linkages with real lifesituations, nominated by the Chancellor | Member ; |
| (m) two Scientists or Technocrats or SocialLeaders for their eminence in Techno-social-Development worknominated by the Chancellor | Members; |
| (n) one educationist having experience inreforms in the nature, role and delivery of education, nominatedby the Chancellor | Member; |
| (o) two Vice-Chancellors of the Public andPrivate Universities in the State nominated by the Chancellor | Members ; |
| (p) two Principals nominated by the Chancellorfor their contributions in linking of education with socialdevelopment, | Members ; |
| (q) two senior eminent teachers fromuniversities or colleges with the minimum Teaching and Researchexperience of fifteen years nominated by the Chancellor. | Members ; |
| (r) the Secretary, Higher and TechnicalEducation Department | Member ; |
| (s) the Secretary, Medical Education and DrugsDepartment | Member ; |
| (t) the Secretary, Planning Department | Member ; |
| (u) the Secretary, Finance Department | Member ; |
| (v) the Secretary, School Education Department | Member; |
| (w) the Secretary, Industries Department | Member; |
| (x) the Secretary, Skill Development andEntrepreneur-ship Development Department | Member; |
| (y) the Director of Technical Education | Member ; |
| (z) the Director of Higher Education | Member ; |
| (za) the Director of Medical Education andResearch | Member; |
| (zb) the Joint Secretary, Western RegionalOffice of University Grants Commission | Member; |
| (zc) the Chief Executive Officer of theCommission | Member-Secretary : |