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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(i) in Tamil Nadu Educational Inspection Code

(i)For all departmental purposes (other than statistics and service rules), the powers of both the Headmaster or the Headmistress and the District Educational Officer or the Inspectress of Girls' Schools, except the power of inspection, shall vest in the Headmaster or Headmistress of the school concerned.