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[Cites 0, Cited by 1] [Section 54(1)] [Section 54] [Entire Act]

Bombay Presidency - Subsection

Section 54(1)(b) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(b)if such tenant was not a member of an undivided Hindu family, to his heirs, on the same terms and conditions on which such tenant was holding at the time of his death.