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Supreme Court - Daily Orders

M/S C.L. Gupta Export Ltd. vs Adil Ansari on 22 April, 2022

Bench: L. Nageswara Rao, B.R. Gavai

                                                  1

     ITEM NO.16                           COURT NO.5                SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).2864/2022

     M/S C.L. GUPTA EXPORT               LTD.                        Appellant(s)

                                                 VERSUS

     ADIL ANSARI & ORS.                                 Respondent(s)
     (IA No.54397/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.54395/2022-EX-PARTE STAY and IA No.54398/2022-
     EXEMPTION FROM FILING O.T. )

     WITH
     C.A. No. 2901/2022 (XVII-A)
     (IA No.55236/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.55235/2022-STAY APPLICATION)

      C.A. No. 2907/2022 (XVII)
     (IA No.55583/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.55587/2022-EX-PARTE STAY and IA No.55585/2022-
     EXEMPTION FROM FILING O.T. and IA No.56528/2022-EXEMPTION FROM
     FILING O.T. and IA No.55584/2022-PERMISSION TO FILE LENGTHY LIST OF
     DATES and IA No.56527/2022-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)


     Date : 22-04-2022 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE B.R. GAVAI


     For Appellant(s)              Mr.   Vikas Singh,Sr.Adv.
                                   Mr.   Shyam Divan,Sr.Adv.
                                   Mr.   Rahul Kaushik,Adv.
                                   Ms.   Bhuvneshwari Pathak, AOR
                                   Mr.   Adbhut Pathak,Adv.
                                   Mr.   Varun Bhasin,Adv.
                                   Ms.   Shilpi Satyapriya Satyam,Adv.
                                   Mr.   Gaurav Choudhary,Adv.

     16.1
Signature Not Verified
                                   Ms. Ruby Ahuja,Adv.
                                   Ms. Aakriti Vohra,Adv.
Digitally signed by
BALA PARVATHI
Date: 2022.04.23
11:29:50 IST
Reason:                            Mr. Ashutosh P.Shukla,Adv.
                                   Mr. Jappanpreet Hora,Adv.
                                   M/S.Karanjawala & Co., AOR
                                     2

16.2                  Mr.   R.Jawahar Lal,Adv.
                      Mr.   Siddharth Bawa,Adv.
                      Mr.   Anuj Garg,Adv.
                      Mr.   Mohit Sharma,Adv.
                      Mr.   Mayank Kshirsagar, AOR


For Respondent(s)     Ms.   Saumya Dwivedi,Adv.
                      Mr.   Sunklan Porwal,Adv.
                      Ms.   Preeti Singh, AOR
                      Mr.   Gagan Deep Sharma,Adv.


            UPON hearing the counsel the Court made the following
                               O R D E R

Civil Appeal No(s).2864/2022:

List on 25.04.2022.
C.A. No.2901/2022 and C.A. No.2907/2022:
These matters are de-tagged and list after two weeks.
(B.Parvathi) (Anand Prakash) Court Master Court Master