Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttarakhand - Subsection Section 4(f) in Uttarakhand Anti Littering and Anti Spitting Act, 2016 (f)throws or leaves behind any bottle, glass, can, food container, food wrapper, particles of food or other articles or things in any public place;
