Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(9) in The North Suburban Hospital Acquisition Act, 1980 (9)The State Government may take, or cause to be taken, all necessary steps for securing the possession of the Hospital which has vested in it under this Act.
