Punjab-Haryana High Court
Harpal Singh & Others vs State Of Haryana & Another on 12 September, 2013
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR NO.5508 OF 2013
DATE OF DECISION : 12th SEPTEMBER 2013
Harpal Singh & others
.... Petitioners
Versus
State of Haryana & another
.... Respondents
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
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Present : Mr. Bhag Singh, Advocate for petitioners.
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L. N. MITTAL, J. (ORAL)
Counsel for the petitioners seeks permission to withdraw the instant revision petition.
Dismissed as withdrawn.
12th September, 2013 (L. N. MITTAL) 'raj' JUDGE Raj Kumar 2013.09.12 16:26 I attest to the accuracy and integrity of this document Chandigarh