Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(21) in Assam General Sales Tax Act, 1993

(21)"Lessor" means any person by whom the right to use any goods for any purpose is transferred under a lease;