Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(7)] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(7)(a) in Bombay Primary Education Act, 1947

(a)any primary schools and other properties, movable and immovable, which were vested in or held by it or were under its control before such reconstitution,