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Bombay High Court

Babulal Mulchand Varma vs Directorate Of Enforcement And Anr on 17 June, 2022

Author: Bharati Dangre

Bench: Bharati Dangre

                                 1/3                     916 BA-4178-21.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION
                   BAIL APPLICATION NO.4178 OF 2021


Kamalkishore Gokalchand Gupta               ..     Applicant

                       Versus

Directorate of Enforcement & Anr.           ..     Respondents


                                   WITH
                   BAIL APPLICATION NO.4179 OF 2021
                                   WITH
                 INTERIM APPLICATION NO.1496 OF 2022


Babulal Mulchand Varma                      ..     Applicant

                       Versus

Directorate of Enforcement, Zone II,        ..     Respondents
Mumbai & Anr.


                                   WITH
                 INTERIM APPLICATION NO.395 OF 2022
                                       IN
                   BAIL APPLICATION NO.4179 OF 2021


Surender Kumar Surana                       ..     Applicant

                       Versus

Directorate of Enforcement & Ors.           ..     Respondents
                             ...

M.M.Salgaonkar




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Mr.Manohar     Ramsinghani,      Mr.Ashraf    Diamondwala,
Mr.Pradip Jain, Mr.Vinay Dali and Mr.Swapnil Parab i/b
Diamondwala & Co. for the Applicant in BA/4178/21.
M.Abad Ponda, Senior Advocate            with Mr.Manohar
Ramsinghani, Mr.Ashraf Diamondwala, Mr.Pradeep Jain,
Mr.Vinay Dali and Mr.Swapnil Parab i/b Diamondwala & Co.for
the Applicant in BA/4179/21 and IA/1496/22.
Mr.Anil Singh, A.S.G. with Mr.Hiten Venegavkar, Mr.Aditya
Thakkar, Mr.Pranav Thackur and Mr.Aamir Qureshi for the
Enforcement Directorate.
                                       ...

                          CORAM: BHARATI DANGRE, J.

DATED : 17th JUNE, 2022 P.C:-

1. On the report of Venography being placed on record, learned senior counsel Mr.Ponda makes a statement that after screening colonoscopy, which is advised and which is likely to be performed at the earliest, the applicant-Babulal Varma is ready to surrender before 5.00 p.m. on 18/06/2022. The statement is accepted.
2. In the wake of the aforesaid statement, Interim Application No.1496 of 2022 which was fled, seeking release of the applicant on medical grounds, stands disposed off.
3. Needless to state that, whatever follow-up action has been advised by the Associate Professor & Unit Head and communicated to the Medical Superintendent, J. J. Hospital, M.M.Salgaonkar ::: Uploaded on - 17/06/2022 ::: Downloaded on - 18/06/2022 09:52:23 ::: 3/3 916 BA-4178-21.doc Mumbai vide his communication dated 17/06/2022, the Superintendent, Arthur Road Jail, Mumbai shall ensure the follow-up and if advised, by taking the applicant to the J.J.Group of Hospitals for carrying out the test.

( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 17/06/2022 ::: Downloaded on - 18/06/2022 09:52:23 :::