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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(e) in The Life Insurance Corporation Act, 1956

(e)any approved superannuation fund as defined in clause (a) of section 58-N of the Indian [Income-tax Act, 1922 (11 of 1922)] [ Now see the Income-tax Act, 1961 (43 of 1961).], which is in existence on the appointed day;