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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(3)(a) in Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982

(a)render recoverable any sum which during the continuation thereof was irrecoverable or affect the right of a tenant to recover any sum which during the continuance of the Act was recoverable by him thereunder; or