Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 238] [Entire Act] Bengal Presidency - Subsection Section 238(f) in Police Regulations, Bengal , 1943 (f)The revolvers supplied to police-stations may also be used, when necessary, by Circle Inspectors who have been trained in their use and who have not got weapons of their own.
