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[Cites 2, Cited by 3]

Himachal Pradesh High Court

Shri Jagmohan Sood vs . Shri Vinay Sood And Others on 16 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shri Jagmohan Sood Vs. Shri Vinay Sood and others CMPMO No. 96 of 2023 16.03.2023 Present: M/s Sumit Sood and Rohit Kumar, Advocates, for .

the petitioner.

CMPMO No. 96 of 2023 Issue notice to the respondents, returnable for 10th May, 2023. Steps for service be taken within one week. List on 10th May, 2023.

CMP No. 2328 of 2023 Notice in the aforesaid terms. Till further orders, further proceedings in Case No. 9001235/2011, titled as Swaran Kanta Sood and others Vs. Jagmohan Sood, pending before the Court of learned Civil Judge, Senior Division, Shimla shall remain stayed.

Downloaded copy of this order is valid for compliance.

(Ajay Mohan Goel) Judge March 16, 2023 (bhupender) ::: Downloaded on - 16/03/2023 20:39:19 :::CIS