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Gauhati High Court

R C Agansimani (Ramnath Chintaman A) vs Dr Ajay Kumar on 6 February, 2026

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                    Page No.# 1/2

GAHC010225792021




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/504/2021

         R C AGANSIMANI (RAMNATH CHINTAMAN A)
         RETIRED EXECUTIVE ENGINEER, GO-2492H, EE (CIVIL), NFSG R/O 125/1,
         9TH CROSS, HMT LAYOUT/NISARGA LAYOUT MALLATHAHALLI, WARD
         NO. 72, VISHWA NEEDAM, P.O., BENGALURU-560091



         VERSUS

         DR AJAY KUMAR, IAS AND 2 ORS
         REPRESENTED BY THE SECRETARY, GOVT. OF INDIA, MINISTRY OF
         DEFENCE, R.NO. 101-A, SOUTH BLOCK, NEW DELHI-110011

         2:SATISH SINGH
          IRSME
          JOINT SECRETARY (BORDER ROADS ORGANISATION)
          MINISTRY OF DEFENCE
          B-WING
          4TH FLOOR
          SENA BHAWAN
          NEW DELHI-110011

         3:LT. GENERAL RAJEV KUMAR CHAUDHRY
         VSM
         THE DIRECTOR GENERAL BORDER ROADS
          HQ
          DGBR
          SEEM SADAK BHAWAN
          NEW DELHI-110010

         4:SHRI RAKESH KUMAR SINGH
          DEFENCE SECRETARY
          GOVT. OF INDIA
          MINISTRY OF DEFENCE
                                                                Page No.# 2/2

            R NO.101-A
            SOUTH BLOCK
            NEW DELHI-110011.

           5:SHRI RAKESH MITTAL
            JOINT SECRETARY BORDER ROADS ORGANISATION
            MINISTRY OF DEFENCE
            B-WING
            4TH FLOOR
            SENA BHAWAN
            NEW DELHI-110011.

           6:LT. GENERAL RAGHU SRINIVASAN
           VSM
           THE DIRECTOR GENERAL OF BORDER ROADS
            HQ DGBR
            SEEMA SADAK BHAWAN
            NEW DELHI-11001

For the petitioner (s)    : Mr. A. Bhattcharya, Advocate

    For the respondent (s) : Ms. S. Baruah, Advocate


                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

06.02.2026 List the matter again on 16.02.2026.

JUDGE Comparing Assistant