Gauhati High Court
R C Agansimani (Ramnath Chintaman A) vs Dr Ajay Kumar on 6 February, 2026
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/2
GAHC010225792021
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/504/2021
R C AGANSIMANI (RAMNATH CHINTAMAN A)
RETIRED EXECUTIVE ENGINEER, GO-2492H, EE (CIVIL), NFSG R/O 125/1,
9TH CROSS, HMT LAYOUT/NISARGA LAYOUT MALLATHAHALLI, WARD
NO. 72, VISHWA NEEDAM, P.O., BENGALURU-560091
VERSUS
DR AJAY KUMAR, IAS AND 2 ORS
REPRESENTED BY THE SECRETARY, GOVT. OF INDIA, MINISTRY OF
DEFENCE, R.NO. 101-A, SOUTH BLOCK, NEW DELHI-110011
2:SATISH SINGH
IRSME
JOINT SECRETARY (BORDER ROADS ORGANISATION)
MINISTRY OF DEFENCE
B-WING
4TH FLOOR
SENA BHAWAN
NEW DELHI-110011
3:LT. GENERAL RAJEV KUMAR CHAUDHRY
VSM
THE DIRECTOR GENERAL BORDER ROADS
HQ
DGBR
SEEM SADAK BHAWAN
NEW DELHI-110010
4:SHRI RAKESH KUMAR SINGH
DEFENCE SECRETARY
GOVT. OF INDIA
MINISTRY OF DEFENCE
Page No.# 2/2
R NO.101-A
SOUTH BLOCK
NEW DELHI-110011.
5:SHRI RAKESH MITTAL
JOINT SECRETARY BORDER ROADS ORGANISATION
MINISTRY OF DEFENCE
B-WING
4TH FLOOR
SENA BHAWAN
NEW DELHI-110011.
6:LT. GENERAL RAGHU SRINIVASAN
VSM
THE DIRECTOR GENERAL OF BORDER ROADS
HQ DGBR
SEEMA SADAK BHAWAN
NEW DELHI-11001
For the petitioner (s) : Mr. A. Bhattcharya, Advocate
For the respondent (s) : Ms. S. Baruah, Advocate
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
06.02.2026 List the matter again on 16.02.2026.
JUDGE Comparing Assistant