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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

(3)[ The percentage of reservation for filling up the vacancies by promotion by Scheduled Castes in Group 'A' and Group 'B' Services shall be fourteen per cent.