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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(2) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(2)The Form shall contain the following particulars:
(a)Name and address of the toddy tapper,
(b)Name of the property in which the trees are situated as well as its registration number,
(c)Number of trees to be tapped,
(d)Name of the owner of the trees.