Section 245C(1)(A) in The Income Tax Act, 1961

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Union of India - Subsection

Section 245C(1)(A) in The Income Tax Act, 1961

(A)the applicant is related to the person referred to in clause (i) who has filed an application (hereafter in this sub-section referred to as "specified person"); and

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Union of India - Subsection

Section 245C(1)(A) in The Income Tax Act, 1961