Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 26 in Goalpara Tenancy Act, 1929 26. Previous transfers not affected. - Nothing in Sections 19 to 25 shall affect a transfer of the interest of an occupancy tenant or a portion or share thereof effected before the passing of this Act.
