Allahabad High Court
Principal Commissioner Of Income Tax -1 vs M/S Ghata Mehandipur Balaji Grinding ... on 4 July, 2022
Bench: Surya Prakash Kesarwani, Jayant Banerji
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- INCOME TAX APPEAL DEFECTIVE No. - 31 of 2021 Appellant :- Principal Commissioner Of Income Tax -1 Respondent :- M/S Ghata Mehandipur Balaji Grinding Works Pvt. Ltd. Counsel for Appellant :- Shubham Agrawal Counsel for Respondent :- Ashish Bansal,Ashish Bansal,Shalini Goel Hon'ble Surya Prakash Kesarwani,J.
Hon'ble Jayant Banerji,J.
Allowed.
For order, see our order of date passed in INCOME TAX APPEAL No. - 51 of 2021.
Order Date :- 4.7.2022 NLY