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Allahabad High Court

Principal Commissioner Of Income Tax -1 vs M/S Ghata Mehandipur Balaji Grinding ... on 4 July, 2022

Bench: Surya Prakash Kesarwani, Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 31 of 2021
 

 
Appellant :- Principal Commissioner Of Income Tax -1
 
Respondent :- M/S Ghata Mehandipur Balaji Grinding Works Pvt. Ltd.
 
Counsel for Appellant :- Shubham Agrawal
 
Counsel for Respondent :- Ashish Bansal,Ashish Bansal,Shalini Goel
 

 
Hon'ble Surya Prakash Kesarwani,J.
 

Hon'ble Jayant Banerji,J.

Allowed.

For order, see our order of date passed in INCOME TAX APPEAL No. - 51 of 2021.

Order Date :- 4.7.2022 NLY