Delhi High Court - Orders
Umar Khalid vs State (Govt Of Nct Of Delhi) on 29 August, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 631/2024
UMAR KHALID .....Appellant
Through: Mr. Chander Uday Singh and Mr.
Trideep Pais, Senior Advocates with
Ms. Sanya Kumar, Mr. Sahil Ghai,
Mr. N. Sai Vinod and Ms. Saloni,
Advocates.
versus
STATE (GOVT OF NCT OF DELHI) .....Respondent
Through: Mr. Amit Prasad, SPP for State with
Ms. Ruchika Prasad, Mr. Ayodhya
Prasad and Ms. Chanya Jaitly.
Inspector Anil Kumar and Inspector
Suhaib Farooqui from PS Special
Cell, Lodhi Colony.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 29.08.2024
1. Re-notify for final hearing on 07.10.2024 at 3:15 pm.
2. Parties are directed to file their written submissions within two weeks from today along with relevant documents/judgments on which they wish to rely, with relevant portion duly highlighted for the convenience of this Court.
SURESH KUMAR KAIT, J GIRISH KATHPALIA, J AUGUST 29, 2024/ry This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/09/2024 at 20:54:26