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Delhi High Court - Orders

Umar Khalid vs State (Govt Of Nct Of Delhi) on 29 August, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                    $~4
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.A. 631/2024
                                                UMAR KHALID                                   .....Appellant
                                                                Through:  Mr. Chander Uday Singh and Mr.
                                                                          Trideep Pais, Senior Advocates with
                                                                          Ms. Sanya Kumar, Mr. Sahil Ghai,
                                                                          Mr. N. Sai Vinod and Ms. Saloni,
                                                                          Advocates.
                                                                versus
                                                STATE (GOVT OF NCT OF DELHI)                .....Respondent
                                                                Through: Mr. Amit Prasad, SPP for State with
                                                                         Ms. Ruchika Prasad, Mr. Ayodhya
                                                                         Prasad and Ms. Chanya Jaitly.
                                                                         Inspector Anil Kumar and Inspector
                                                                         Suhaib Farooqui from PS Special
                                                                         Cell, Lodhi Colony.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                      ORDER

% 29.08.2024

1. Re-notify for final hearing on 07.10.2024 at 3:15 pm.

2. Parties are directed to file their written submissions within two weeks from today along with relevant documents/judgments on which they wish to rely, with relevant portion duly highlighted for the convenience of this Court.

SURESH KUMAR KAIT, J GIRISH KATHPALIA, J AUGUST 29, 2024/ry This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/09/2024 at 20:54:26