Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(9) in Rajasthan Habitual Offenders Rules, 1955

(9)register of official inspections and visits to the [Corrective Settlement] [Added by ibid] (No form prescribed);